Report No. 271
18. Qualifications and experience of person in-charge, scientific and technical staff and other employees of DNA laboratory.
Every DNA laboratory shall,-
(a) appoint a person in charge of the laboratory, who possesses such educational qualifications, experience and other eligibility criteria;
(b) employ such scientific and technical staff, possessing such educational qualifications and experience; and
(c) other staff and employees who shall possess such qualifications and experience, for discharging duties and performing functions under this Act, as may be specified by regulations.