Report No. 168
2.31. Sections 26 and 27.-
Sections 26 and 27 have remained untouched by the Amendment Bill. No objections have been raised with respect to these sections. Accordingly, sections 26 and 27 will remain unchanged.
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Report No. 168 2.31. Sections 26 and 27.- Sections 26 and 27 have remained untouched by the Amendment Bill. No objections have been raised with respect to these sections. Accordingly, sections 26 and 27 will remain unchanged. |
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