Report No. 168

Annexure C

The Hire-Purchase (Amendment) Bill, 1989(Bill No. XII of 1989)

A

Bill

To Amend The Hire-Purchase Act, 1972

Be it enacted by Parliament in the Fortieth Year of the Republic of India as follows:

1. Short title and commencement.-

(1) This Act may be called the Hire-Purchase (Amendment) Act, 1989.

(2) It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.