Report No. 168
13. Obligations of hirer to comply with agreement.-
Subject to the provisions of this Act, a hirer shall be bound-
(a) to pay the hire in accordance with the agreements, and
(b) otherwise to comply with the terms of the agreement.
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Report No. 168 13. Obligations of hirer to comply with agreement.- Subject to the provisions of this Act, a hirer shall be bound- (a) to pay the hire in accordance with the agreements, and (b) otherwise to comply with the terms of the agreement. |
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