Report No. 252
Right of the Hindu Wife to Maintenance: A Relook at Section 18 of the Hindu Adoptions and Maintenance Act, 1956
| Contents | |
| Chapter I | Introduction |
| Introduction | |
| Chapter 2 | Existing Provisions of Hindu Adoptions and Maintenance Act, 1956 |
| Existing Provisions of Hindu Adoptions and Maintenance Act, 1956 | |
| Chapter 3 | Joint Hindu Family and Hindu Coparcenary |
| Joint Hindu Family and Hindu Coparcenary | |
| Chapter 4 | Right to Maintenance in Classical Hindu Law |
| Right to Maintenance in Classical Hindu Law (1) | |
| Right to Maintenance in Classical Hindu Law (2) | |
| Chapter 5 | Proposed amendment to the Hindu Adoption and Maintenance Act, 1956 |
| Proposed amendment to the Hindu Adoption and Maintenance Act, 1956 | |
