Report No. 81
6.3. Repeal of section 6 recommended.-
In view of the above position, section 6 of the Act of 1856 is superfluous, and accordingly, we recommend its repeal.
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Report No. 81 6.3. Repeal of section 6 recommended.- In view of the above position, section 6 of the Act of 1856 is superfluous, and accordingly, we recommend its repeal. |
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