Report No. 204
Proposal to Amend the Hindu Succession Act, 1956 as amended by Act 39 of 2005
| Contents | |
| Proposal to Amend the Hindu Succession Act, 1956 as amended by Act 39 of 2005 | |
| 1. | Background |
| 2. | The Present Study |
| Hindu Succession Act, 1956 | |
| The Schedule | Heirs in Class I and Class II |
| Class I | |
| Class II | |
| 3. | Over-Lapping In Class-I And Class-II Heirs, Need For Reconciliation |
| 4. | Father - Need For Relocation |
| 5. | Father's Widow |
| 6. | Revision of Class-I Heirs |
| 7. | Summary of Recommendations |
