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Report No. 59

8.16B. Recommendation.-

We, therefore, recommend that the following new section should be inserted in the Hindu Marriage Act:-

"21C. Documentary Evidence.-Notwithstanding anything in any enactment to the contrary, no document shall be inadmissible in evidence at the trial of a petition under this Act on the ground that it is not duly stamped or registered."



Hindu Marriage Act, 1955 and Special Marriage Act, 1954 Back




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