AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 59

Chapter 6

Nullity of Marriage under The Hindu Marriage Act

6.1. Introductory.-

We deal in this chapter with nullity of marriage under the Hindu Marriage Act. Questions already dealt with in connection with proposals of the Ministry of Law1 will not, of course, be discussed again.

1. Chapter 2, supra.



Hindu Marriage Act, 1955 and Special Marriage Act, 1954 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys