Report No. 59
Chapter 2
Proposals of Tile Ministry of Law
2.1. Introductory.-
In this Chapter, we shall deal with the proposals of the Ministry of Law.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Report No. 59 Chapter 2 Proposals of Tile Ministry of Law 2.1. Introductory.- In this Chapter, we shall deal with the proposals of the Ministry of Law. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
