Report No. 59
13. Amendment of section 30.-
In section 30 of the Special Marriage Act, the words "and one year had elapsed thereafter but not sooner" shall be omitted.
![]() |
![]() |
![]() |
![]() |
![]() |
![]() |
![]() |
|||
![]() |
![]() |
![]() |
|
![]() |
|||||
![]() |
![]() |
||||||||
![]() |
![]() |
![]() |
|||||||
![]() |
![]() |
||||||||
|
|||||||||
Report No. 59 13. Amendment of section 30.- In section 30 of the Special Marriage Act, the words "and one year had elapsed thereafter but not sooner" shall be omitted. |
|||||||||
![]() |
|||||||||
![]() |
|||||||||
![]() |
![]() |
||||||||
![]() |
|
![]() |
![]() |