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Report No. 59

Section 34, S.M.A. (Reconciliation).- Section 34(2), Special Marriage Act should be amended and a new sub-section should be inserted, on the lines of the amendment proposed in section 23(2), Hindu Marriage Act and the new sub-section proposed to be inserted in section 23, Hindu Marriage Act, respectively1.

1. Para. 9.27.



Hindu Marriage Act, 1955 and Special Marriage Act, 1954 Back




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