Report No. 59
Section 33, S.M.A. (Proceedings in camera).- Section 33, Special Marriage Act should be revised on the lines of section 22, Hindu Marriage Act, as proposed to be revised1.
1. Para. 9.26.
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Report No. 59 Section 33, S.M.A. (Proceedings in camera).- Section 33, Special Marriage Act should be revised on the lines of section 22, Hindu Marriage Act, as proposed to be revised1. 1. Para. 9.26. |
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