Report No. 59
Section 29, S.M.A. (Prohibition against divorce within 3 years).- Section 29, Special Marriage Act, corresponding to section 14, Hindu Marriage Act should be deleted1.
1. Paras. 9.23 and 2.46(d).
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Report No. 59 Section 29, S.M.A. (Prohibition against divorce within 3 years).- Section 29, Special Marriage Act, corresponding to section 14, Hindu Marriage Act should be deleted1. 1. Paras. 9.23 and 2.46(d). |
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