Report No. 59
Section 27(1)(g), S.M.A. (Leprosy).- The period should be removed from section 27(1)(g) of the Special Marriage Act1.
1. Para. 9.20.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Report No. 59 Section 27(1)(g), S.M.A. (Leprosy).- The period should be removed from section 27(1)(g) of the Special Marriage Act1. 1. Para. 9.20. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
