Report No. 59
Section 27(1)(f), S.M.A.-Venereal Disease.- In section 27(1)(f), Special Marriage Act, the period should be removed, as also the requirement that the disease should not have been contracted from the petitioner1.
1. Para. 9.19.
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Report No. 59 Section 27(1)(f), S.M.A.-Venereal Disease.- In section 27(1)(f), Special Marriage Act, the period should be removed, as also the requirement that the disease should not have been contracted from the petitioner1. 1. Para. 9.19. |
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