Report No. 59
Section 27(1)(d), S.M.A.- The words "since the solemnization of the marriage" should be removed from section 27(1)(d), Special Marriage Act which deals with cruelty as a ground of divorce1.
1. Para. 9.18.
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Report No. 59 Section 27(1)(d), S.M.A.- The words "since the solemnization of the marriage" should be removed from section 27(1)(d), Special Marriage Act which deals with cruelty as a ground of divorce1. 1. Para. 9.18. |
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