Report No. 59
Section 27(1)(c), S.M.A.- The proviso to section 27(1)(c), Special Marriage Act, requiring that imprisonment for at least 3 years should have been undergone, should be deleted1.
1. Para. 9.17.
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Report No. 59 Section 27(1)(c), S.M.A.- The proviso to section 27(1)(c), Special Marriage Act, requiring that imprisonment for at least 3 years should have been undergone, should be deleted1. 1. Para. 9.17. |
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