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Report No. 59

Section 27(1)(a), S.M.A. (adultery).- The clause regarding adultery as a ground of divorce-section 27(1)(a)-should be re-formulated in terms of the clause regarding adultery in. section 13(1) of the Hindu Marriage Act, as recommended to be revised1.

1. Para. 9.16.



Hindu Marriage Act, 1955 and Special Marriage Act, 1954 Back




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