Report No. 59
Section 26, S.M.A.- Section 26, Special Marriage Act (Legitimacy of children) should be revised on the lines of the corresponding section-section 16, Hindu Marriage Act-as recommended to be revised in this Report1.
1. Para. 2.46)b).
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Report No. 59 Section 26, S.M.A.- Section 26, Special Marriage Act (Legitimacy of children) should be revised on the lines of the corresponding section-section 16, Hindu Marriage Act-as recommended to be revised in this Report1. 1. Para. 2.46)b). |
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