Report No. 59
Special Marriage Act, 1954
Section 2(e), S.M.A.- The definition of "district court" in the Special Marriage Act may be revised on the lines of the corresponding definition in the Hindu Marriage Act1.
1. Para 2.46(a).
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Report No. 59 Special Marriage Act, 1954 Section 2(e), S.M.A.- The definition of "district court" in the Special Marriage Act may be revised on the lines of the corresponding definition in the Hindu Marriage Act1. 1. Para 2.46(a). |
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