Report No. 59
Section 23(3), H.M.A. (New).- A sub-section should be added in section 23, Hindu Marriage Act empowering the court to seek the help of a third party in its endeavours at reconciliation.1
1. Para. 8.24.
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Report No. 59 Section 23(3), H.M.A. (New).- A sub-section should be added in section 23, Hindu Marriage Act empowering the court to seek the help of a third party in its endeavours at reconciliation.1 1. Para. 8.24. |
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