Report No. 59
2.17. Recommendation.-
Accordingly, we recommend that in section 13(1), Hindu Marriage Act, a new clause should be added as follows:-
"has treated the petitioner with cruelty".
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Report No. 59 2.17. Recommendation.- Accordingly, we recommend that in section 13(1), Hindu Marriage Act, a new clause should be added as follows:- "has treated the petitioner with cruelty". |
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