Report No. 59
Section 12(2)(b)(iii), H.M.A.- In section 12(2)(b)(iii), of the Hindu Marriage Act, for the words-
"the ground of the decree" the words "said ground" may be substituted1.
1. Para. 2.7A.
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Report No. 59 Section 12(2)(b)(iii), H.M.A.- In section 12(2)(b)(iii), of the Hindu Marriage Act, for the words- "the ground of the decree" the words "said ground" may be substituted1. 1. Para. 2.7A. |
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