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Report No. 59

Section 11, H.M.A.- (i) The proposal to remove the words "on the petition of either party" from section 11, Hindu Marriage Act, is not approved1.

(ii) It may be expressly provided that after the death of a party, a petition under section 11, Hindu Marriage Act, cannot be filed2.

1. Para. 2.7.

2. Para. 6.2.







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