Report No. 59

9.26A. Section 34(1)(b), S.M.A.-

Section 34(1)(b) of the Special Marriage Act refers to 'adultery'. As we have recommended a re-formulation of this ground of divorce,1 the relevant words in section 34(1)(b) should also be suitably amended.

1. See recommendation as to section 27(1)(a), S.M.A., para. 9.15, supra.

Back

Index

Next