Report No. 59
2.10. Recommendation.-
Our recommendation, therefore, on the topic discussed above is, that (i) the proposal to add the words in question in section 13(1)(v), Hindu Marriage Act should not be accepted, and (ii) these words should be removed from section 10(1)(d) of the Hindu Marriage Act, if that section is retained in its present form. We are, however, separately recommending1 that section 10 should be revised so as to refer to section 13.
1. See Chapter 5, infra.
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