Report No. 59
9.24. Section 30.-
Section 30 of the Special Marriage Act deals with remarriage after divorce. As already recommended,5 in this section the period of one year should be deleted.
1. Para. 2.46(e).
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Report No. 59 9.24. Section 30.- Section 30 of the Special Marriage Act deals with remarriage after divorce. As already recommended,5 in this section the period of one year should be deleted. 1. Para. 2.46(e). |
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