Report No. 59

9.15. Section 27(1)(a), Special Marriage Act.-

Section 27(1)(a) of the Special Marriage Act deals with adultery as a ground of divorce. This ground should be re-formulated on the lines1 of the corresponding ground as proposed in the Hindu Marriage Act.

1. See recommendation as to section 13(1)(i), Hindu Marriage Act, para. 7, 12, supra.

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