Report No. 98
6.5. State Governments.-
As regards the four State Governments1 that have sent in their replies to the Working Paper, all agree with the need for amendment. One of them has made certain additional suggestions, which we shall mention in due course.2
1. Law Commission File No. F.2(14)/83-L.C., S. Nos. 6, 7, 8 and 11.
2. Paras. 6.10 to 6.14, infra.