Report No. 267
Report No.267
Hate Speech
Table of Contents
Chapter |
Title |
Page |
I |
Background |
1-4 |
II |
Hate Speech in India |
5-8 |
III |
Examination of the Issue by the Commission |
9-14 |
IV |
Impact of Hate Speech on Freedom of Expression |
15-31 |
V |
Identifying Criteria of Hate Speech |
32-36 |
VI |
Review of Penal Law |
37-50 |
Annexure |
||
A |
The Criminal Law (Amendment) Bill, 2017 |
51-53 |
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