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Report No. 132

General Public

1. Shiv Dayal, Devgaon.

2. H.C. Kukreti, Dehradun.

3. Arvind Prakash Rastogi, Badaun.

4. Raj Kumar, Dehradun.

5. Raghunandan, Delhi.

6. N.K. Sharma, Kota.

7. Dr. Ram Tirth Aggarwal, Delhi.

8. Jagdish Rai, Bombay.

9. Ompal Arya, Delhi.

10. Sushma Rani, Meerut.

11. D.F. Mehta, Rajkot.

12. H.N. Behera, Cuttack.

13. L.C. Dhamani, Nagpur.

14. Karmachand Saxena, A.P.

15. Mrs. Billimoria, Naysari.

16. Shri Digamber Rana, Dehradun.

17. Shri S.H. Gupta, Bombay.

18. Shri D.P. Sharma, Meerut.

19. Shri R.S. Tiwari, Bombay.



Need for Amendment of the Provisions of Chapter IX of the Code of Criminal Procedure, 1973 in order to Ameliorate the hardship and mitigate the distress of Neglected Women, Children and Parents Back




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