Report No. 132
Appendix II
List of Respondents
Judges
1. Justice V.K. Mehrotra, Chief Justice, Himachal Pradesh
2. Justice S.S. Ganguly, Calcutta
3. Justice Srinivasan, Madras
4. Justice Ramalingam, Madras
5. Justice S.S. Grewal, Punjab & Haryana
6. Justice Bakthavatsalam, Madras
7. Justice David Annoussamy, Madras
8. Justice G.C. Mittal, Punjab & Haryana
9. Justice Gopal Rao Ekbote, AP (Retd.)
10. Justice D.K. Rajepandbare, J.M.F.C., Ahemedpur.
11. N.G. Patel, J.M., Sangli
12. Subhash Kulkarni, D&S Judge, Nanded, Maharashtra
13. Pratibha Upasani, Judge, Bombay City Civil Court
14. S.K. Misra, D.J., Pauri Garhwal
15. Radhey Shyam Aggarwal, D.J., Meerut
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