AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 132

Appendix I

Note.- W - Wife; H - Husband; C - Child; Mag; Magistrate; SC - Session Court; HC - High Court; SC - Supreme Court; All the citation refer to Criminal Law Journal.

Year

Page

Claimants

H' Salary

Amount Mag

Awarded Session

HC

1981

674

W+C

-

150+150

690

W

-

50

493

C

-

150

754

W+C

-

100

-

40 (C)

100 (C)

826

W+C

472

500

50+50

50+50

830

W+C

-

40+15

-

-

789

W+C

-

150

-

-

74

W

-

30

-

-

1355

W

-

60

-

-

1430

W

-

-

-

150

1532

W+C

600

75+30

-

75+30

1982

485

W

-

-

-

75

491

W+C

-

20+10

-

-

539

W

-

30

-

30

1022

W+C

-

50+30

-

-

1081

W

-

30

increased

70

1461

W

-

500

-

-

1953

W

3 acres + grocery shop

40

(W earning Rs. 2-4 per day)

-

2033

W

-

75

-

-

2365

W

-

300

-

-

1983

1984

99

W

-

100

-

-

1146

W

600

200

-

-

1297

W

-

100

75

-

1522

W+C

-

100+25

-

-

206

W

Insolvent

75

-

-

276

W+3C

3000 (alleged) Tex. Engineer

500

-

-

1985

875

W

5000 Approx.

25

-

179.20

1613

W

517

75

-

-

1706

W+C

-

100+75

-

-

1909

W

-

100

-

-

1923

W

-

-

150

150

1802

W+C

-

100+50

-

-

1124

M

-

70

-

-

1213

W

-

50

-

-

1986

103

W

-

-

300

300

556

W+C

-

100

100

100+40

692

W

-

50

-

96

(S. 127)

1129

W

600

200

Cancelled

1199

W

-

125+50

-

1216

W

-

-

150

-

1432

W

-

500

-

-

1633

W

-

100

-

-

1987

399

W+C

-

300+200

-

-

1278

W+C

-

-

200+100

-

1509

W

900

300

-

300

1653

W

-

-

200

-

1952

W

-

150

150

-







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement