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Report No. 83

Chapter 10

Summary of Recommendations

We summarise below the recommendations made in this Report.

Chapter 4-definitions

(1) The definitions contained in section 4 should be re-arranged in the alphabetical order.1

(2) The definition of "guardian" in section 4(2) should be amended by adding an Explanation to cover a de facto guardian.2

1. Para. 4.5.

2. Para. 4.13.







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