Report No. 83

9.2. Section 43-Recommendation.-

With reference to section 43, it is only sub-section (4) that needs some comment. This sub-section contains references to sections 492 and 493 of the Code of Civil Procedure, which should now be revised so as to read as reference to Order 39, rules 1-2, Code of Civil Procedure, 1908. We recommend necessary amendment of section 43.

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