Report No. 114
Chapter II
The Overall Approach of The Eleventh Law Commission
2.1. Public impression on implementation.-
There exists a dominant public impression that the Law Commission's reports are usually not implemented. From time to time, the national dailies have carried, over the last decade or so, features entitled "Reports That Never Get Off Paper" or "Law Commission's Reports Gather Dust". That such an image should persist is a sad reflection on the image and status of law reform in India. Compared with this, the Law Commissions in other Commonwealth countries, for example, enjoy a unique public standing and enviable attention from the government.
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