AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 114

1.5. Circulation of working paper.-

The working paper of the Law Commission on the 'Alternative Forum for Resolution of Disputes at Grass-roots Level' was circulated to various bodies and persons to elicit their views and comments thereon. Its English text as it was circulated, appears in Appendix I to this Report. The working paper was translated in Hindi by the Official Languages Wing and a voluntary organisation also produced its translation in Tamil. A copy of the working paper prepared by the Commission was sent to the Chief Justice and Judges of the Supreme Court, Chief Justices and Judges of the High Courts, Chairman of the Bar Council of each Stare and Bar Council of India and leading advocates, editors of the leading daily newspapers etc. Initially, the last date for the receipt of views and comments was kept on December 1, 1985 but on public demand, it was extended upto March 31, 1986.



Gram Nyayalaya Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys