Report No. 114
Varanasi-15th and 16th March, 1986
1. Sh. Udai Shankar Pandey.
2. Sh. Krishan Deo Singh, Advocate.
3. Sh. Suresh Prasad. Advocate.
4. Sh. Prem Bhai.
5. Sh. Nagendra Prasad Singh.
6. Sh. Sagar Singh, Advocate.
7. Mr. A.H. Khan, Reader in Law.
8. Sh. Gauri Shankar.
9. Sh. K.N. Verma, Advocate.
10. Dr. M.P. Singh, Reader in Law, B.H.U.
11. Sh. R.S. Jaiswal, Lecturer, Law School.
12. Dr. R.A. Malviya.
13. Sh. Yogendra Singh.
14. Sh. B.N. Mohilla.
15. Sh. Ganesh Dutt Dubey, District Judge.
16. Sh. Sah.
17. Prof. R.K. Mishra.
18. Sh. S.N. Mishra.
19. Kumari Abha Trivedi.
20. Sh. A.B.L. Srivastay.
21. Sh. Brahm Prakash,
22. Prof. Krishan Bahadur.
23. Sh. B.S. Nirmal.
24. Sh. Dharamsheel Chaturvedi.
25. Sh. Som.
26. Sh. S.K. Singh.
27. Dr. U.C. Sankla.
28. Prof. Satyendra Tripathi.
29. Sh. Asha Ram Tiwari Pradhan.
30. Sh. Kishore.
31. Sh. Ram Shankar Mauriya.
32. Dr. Muniruddin Lohta.
33. Sh. Shiv Narain Srivastava.
34. Sh. Ram Subey Singh.
35. Sh. Ram Pradhan.
36. Sh. Sita Ram Singh.
37. Sh. Suresh Prasad.
38. Sh. Lallan Prasad Sanghat.
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