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Report No. 114

Salem-1st and 2nd February, 1986

1. Prof. R.V. Dhanpalan, Central Law College.

2. Justice S.T. Ramlingam, Judge, H.C. of Madras.

3. Sh. K.A. Palaniswamy, Advocate.

4. Sh. R. Manikam, Chief Metropolitan, Magistrate, Madras.

5. Sh. A.P. Chinnaswamy, Advocate.

6. Sh. Vanniyar Adigalar, Social Worker.

7. Sh. D. Gangappa, I.A.S.

8. Sh. Henry Thiagaraj, Madras.

9. 17. Sh. C. Natarajan, Advocate.

10. Sh. E. Padmanabhan, Advocate, Madras.

11. Mrs. Asha Latha, Advocate, Madras.

12. Miss Radha Srinivasan, Advocate, Madras.

13. Sh. Kalyanam, Member, Gold Control, Tribunal.

14. Sh. Thulasi Das, Advocate.

15. Prof. Thirumalai, Salem.

16. Sh. K. Govindrajan, Advocate, Madras.

17. Sh. C. Natarajan, Advocate. 18. Sh. K.A. Penchapakeshan, Madras.

19. Sh. Krishna Kumar, Pondicherry.

20. Sh. V. Arulappan, Advocate.

21. Sh. N. Gandhi, President, Madras H.C. Bar Association, Madras.

22. Prof. D. Vijayanarayana Reddy, Deptt. of Law, Nagarjun University.

23. Dr. K.N. Chandrasekaran Pillai, Reader, Deptt. of Law, University of Cochin.

24. Prof. P.G. Viswanathan, Central Law College, Salem.



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