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Report No. 114

Appendix II

Workshops

Participants

Delhi-18th and 19th January, 1986

1. Sh. G.R. Rajgopaul.

2. Justice V.R. Krishna Iyer.

3. Justice 0. Chinnappa Reddy.

4. Prof. Upendera Baxi.

5. Justice M.L. Jain.

6. Prof. N.R. Madhava Menon.

7. Prof. J.S. Gondhi, J.N.U.

8. Sh. S.S. Vats.

9. Mrs. Khuller, D.S., Planning Commission.

10. Sh. Punnuswamy.

11. Sh. Sivaramayya, Law Faculty.

12. Sh. Bose, Law Faculty.

13. Mrs. Swaroop, D.S., Planning Commission.

14. Sh. M.P. Singh.

15. Mrs. Kapila Hingorani, Advocate.

16. Justice Rajinder Sachar.

17. Sh. Pawan Chaudhary, Advocate.

18. Mrs. Jose Verghese.

19. Mr. K.L. Sharma, J.N.U.

20. Sh. D.V. Malhotra, Sub-Judge.

21. Prof. K.S. Shukla, Indian Institute of Public Administration.

22. Mrs. Chandramani Chopra, Advocate-cum-Teacher.

23. Dr. Sundram, Joint-Director, Planning Commission.

24. Mrs. Pinki Anand, Advocate.

25. Mrs. Urmila Kapoor, Advocate, Supreme Court.

26. Mr. S.N. Kapoor, Addl. Distt. & Sessions Judge.

27. Sh. Gupta.

28. Sh. Ramanuja,

29. Sh. Krishan Kumar, Advocate.

30. Prof. A.K. Kaul.

31. Mr. O.P. Shukla.

32. Sh. Krishan Kumar Mahajan, Journalist.

33. Sh. P.D. Mathew.

34. Prof. Mohanty.

35. Sh. Pande.

36. Sh. Kateswar, Third Year LL.B. Student.

37. Sh. Irovi.

38. Mrs. Usha Kumar, Advocate.

39. Mrs. Messy, Litigant.



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