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Report No. 114

4.14. Appearance of lawyer not favoured.-

When the dispute is before the Nyaya Panchayat, ordinarily, parties should be discouraged from engaging lawyers but if any party chooses to engage one, the lawyer so engaged may be heard but on no account an adjournment shall be granted for his accommodation nor the venue of the hearing be changed to accommodate him.



Gram Nyayalaya Back




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