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Report No. 114

3.14. Extent of Debate.-

The Law Commission having set up its tentative formulations in a broad working paper invited a national debate on all the issues raised. It was also suggested that it would be open to everyone interested in the matter of judicial reforms to raise a debate on the subjects analogous to, or allied to, those set out in the working paper. The Commission records with satisfaction that a truly national debate developed.



Gram Nyayalaya Back




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