AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 88

10.15. Public interest-suggestion for categorisation.-

Suggestions have appeared in England that legislative action should be taken to particularise the species of public interest which should be taken into account1. But no such restrictive legislation seems to have been enacted so far in England.

1. Clark The Last Word on the Last Word, (1969), 32 Modern Law Review 142, 148.







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement