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Report No. 60

3.93. Section 3(63)-"vessel".- Section 3(63) defines the expression "vessel". It needs no change.

3.94. Section 3(64)-"will".- Section 3(64) defines the expression "will". It needs no change.

33.95. Section 3(65)-"writing".-3Section 3(65) defines the expression "'writing". It needs no change.



General Clauses Act, 1897 Back




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