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Report No. 60

Section 3(16B) (New)

(16B). "day" shall mean a period of twenty-four hours beginning at mid-night. Section 3(16C) (New)

(16C). "diplomatic officer" shall mean a member of the staff of a diplomatic mission having diplomatic rank, and includes an ambassador, high commissioner, envoy, minister and charge d'affaires.



General Clauses Act, 1897 Back




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