Report No. 60
3.81. Section 3(48)-"public nuisance".- Section 3(48) defines "public nuisance", and needs no change.
3.82. Section 3(49)-"registered".- Section 3(49) defines the expression "Registered", and needs no change.
3.83. Section 3(50)-"regulation".- Section 3(50) defines the expression "Regulation". It needs no change.
3.84. Section 3(51)-"rule".- Section 3(51) defines the expression "rule". It needs no change.
3.85. Section 3(52)-"schedule".- Section 3(52) defines the expression "schedule". It needs no change.
3.86. Section 3(53)-"Scheduled District".- Section 3(53) defines the expression "Scheduled District". It needs no change.
3.87. Section 3(54)-"section".- Section 3(54) defines the expression "section". It needs no change.
3.88. Section 3(55)-"ship".- Section 3(55) defines the expression "ship". It needs no change.
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