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Report No. 60

3.76. Section 3(44)-"Presidency town".- Section 3(44) defines the expression "Presidency town". It needs no change.

3.77. Section 3(45)-"Province".- Section 3(45) defines the expression "Province". It needs no change.

3.78. Section 3(46)-"Provincial Act".- Section 3(46) defines the expression "Provincial Act". It needs no change.

3.79. Section 3(47)-"Provincial Goyernment".-

Section 3(47) defines the expression "Provincial Government". It needs no change.



General Clauses Act, 1897 Back




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