Report No. 60
3.68. Section 3(38)-"Offence".- Section 3(38) defines the expression "offence". It needs no change.
3.69. and 3.70. Section 3(39)-"Official Gazette".-
Section 3(39) defines the expression "Official Gazette". It needs no change.
3.71. Section 3(40)-"Part".- Section 3(40) defines the expression "Part". It needs no change.
3.72. Section 3(41)-"Part A State".-
Section 3(41) defines the expression "Part A State". It needs no change. It is useful only for existing Central Acts and Regulations.
3.73. Section 3(42)-"person".- Section 3(42) defines the expression "person". It needs no change.
3.74. Section 3(43)-"Political Agent".- Section 3(43) defines the expression "Political Agent". It needs no change.