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Report No. 60

3.60. Section 3(32)-"Magistrate".-- Section 3(32) defines the expression "Magistrate". It needs no change.

3.61. Section 3(33)-"master".- Section 3(33) defines the expression "master". It needs no change.

3.62. Section 3(34) "merged territories".- Section 3(34) defines the expression "merged territories". It needs no change.



General Clauses Act, 1897 Back




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